P.D.RAJAN, PIUS C.KURIAKOSE
339 recorded High Court judgment(s) · 2009–2013
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| Kerala High Court | 339 |
Disposal nature
| DISPOSED OF | 135 |
| DISMISSED | 100 |
| CLOSED | 35 |
| ALLOWED | 19 |
| REMANDED | 18 |
| DISMISSED AS INFRUCTUOUS | 13 |
| DISMISSED AS WITHDRAWN | 9 |
| DISMISSED AS NOT PRESSED | 5 |
Recent judgments
- DR.SHAMSUDHEEN @ SADASIVAN NAIR v. JALAJA.B.T — Kerala High Court (2013-03-23)
- RESHMI DEVASSIA REP.BY HER P/A HOLDER v. GEORGE VARGHESE — Kerala High Court (2013-03-23)
- VELLATHUR AFSAL v. CHEMBA THODUVIL THASNI — Kerala High Court (2013-03-22)
- HAREESH A.B. v. THE DISTRICT POLICE SUPERINTENDENT — Kerala High Court (2013-03-22)
- RAGHAVAN v. SARITHA — Kerala High Court (2013-03-22)
- SREENIVASAN K.B. v. THE CITY POLICE CHIEF — Kerala High Court (2013-03-22)
- AJITHA KUMARI v. LIJU — Kerala High Court (2013-03-22)
- MANAGER, NARIKKUNNI AUP SCHOOL v. VKB SANDEEP — Kerala High Court (2013-03-22)
- SHAJI O.R v. LINI — Kerala High Court (2013-03-22)
- DR.SREEJA SWAMIADAS v. WING COMMANDER DR.C.K.RAJAN — Kerala High Court (2013-03-21)
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