LexP.D.RAJAN, K.T.SANKARAN
150 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 150 |
Disposal nature
| DISMISSED | 54 |
| DISPOSED OF | 42 |
| ALLOWED | 17 |
| PARTLY ALLOWED | 10 |
| DISMISSED AS INFRUCTUOUS | 9 |
| DISMISSED AS NOT PRESSED | 5 |
| REMANDED | 3 |
| CLOSED | 3 |
Recent judgments
- PRAKASH NAYAK v. THE DISTRICT COLLECTOR — Kerala High Court (2016-08-18)
- CANARA BANK MANAGER, WANDOOR BRANCH v. N.PONNAMMA — Kerala High Court (2015-01-21)
- K.K.YESODHARAN v. V.S.BEENA — Kerala High Court (2014-12-20)
- GEORDY JODSEPH v. GEORGE KURIAN — Kerala High Court (2014-12-20)
- FOAM MATTINGS (INDIA) LTD. v. COMMISSIONER OF CUSTOMS — Kerala High Court (2014-12-20)
- NIRMLAL CHANDRA BHAT v. P.P.VARKEY PAINADATH — Kerala High Court (2014-12-20)
- M/S.FOAM MATTINGS (INDIA)LTD v. THE COMMISSIONER OF CUSTOMS — Kerala High Court (2014-12-20)
- K.K.MOHANDAS v. THANKAMMA PILLAI — Kerala High Court (2014-12-20)
- P.RAJAN v. DR.JAYASHREE SUKUMAR — Kerala High Court (2014-12-19)
- MARGARRET MORIS v. UNITED INDIA INSURANCE COMPANY LTD — Kerala High Court (2014-12-19)