P.D.RAJAN, ANTONY DOMINIC

1,143 recorded High Court judgment(s) · 2010–2016

Courts

Disposal nature

Recent judgments

• SHRI. NOWSHADALI V. v. THE STATE OF KERALA — Kerala High Court (2016-02-23)
• MANJUSHA GEORGE v. SHYMON MATHEW — Kerala High Court (2016-02-23)
• PRAVEEN KUMAR v. SONIA RAJAN — Kerala High Court (2016-02-23)
• SUDHEER .I.P. v. M.A.ANASREE — Kerala High Court (2015-09-03)
• KRISHNAN POTTY v. MANJU S.NAIR — Kerala High Court (2015-06-16)
• A.S.SUNEETHI v. STATE OF KERALA — Kerala High Court (2015-06-16)
• JITHU MOHAN v. DIETZ GEN CREDO SOONER — Kerala High Court (2015-06-16)
• SATHIYAMMA v. GAYATHRI — Kerala High Court (2015-06-16)
• HARILAL v. SRUTHI — Kerala High Court (2014-11-11)
• M/S.CHRIST DRUGS v. STATE OF KERALA — Kerala High Court (2014-08-14)