LexP.D.RAJAN
3,109 recorded High Court judgment(s) · 2013–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 3109 |
Disposal nature
| DISPOSED OF | 1141 |
| DISMISSED | 529 |
| SETTLED | 473 |
| ALLOWED | 300 |
| REMANDED | 182 |
| DISMISSED FOR DEFAULT | 119 |
| PARTLY ALLOWED | 111 |
| DISMISSED AS NOT PRESSED | 65 |
Recent judgments
- THE UNITED INDIA INSURANCE CO. LTD. v. PARVATHY AMMA — Kerala High Court (2019-04-11)
- T.K.SATHEESH LAL, v. BABY VARGHESE, — Kerala High Court (2019-04-11)
- NEW INDIA ASSURANCE COMPANY LTD v. PRABHAKARAN — Kerala High Court (2019-04-11)
- VARGHESE.K.P v. THE NATIONAL INSURANCE COMPANY LIMITED — Kerala High Court (2019-04-11)
- E.ANGEL MOOSE v. SUDHEER — Kerala High Court (2019-04-11)
- UNITED INDIA INSURANCE COMPANY LTD., v. YUSUF, — Kerala High Court (2019-04-11)
- SURESH v. THE EXCISE INSPECTOR — Kerala High Court (2019-03-20)
- GOPU v. K.S.SUBHAGAN — Kerala High Court (2019-03-01)
- HASSAINAR v. LIFE DAVID — Kerala High Court (2019-02-28)
- LIFE DAVID v. HASSAINAR — Kerala High Court (2019-02-28)