P.D. KODE, V.M. KANADE

1,334 recorded High Court judgment(s) · 2012–2015

Courts

Bombay High Court

1334

OTHERS DISPOSED OFF	854
(unspecified)	151
ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE	143
Disposed Off	33
DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE	31
Allowed	20
OTHER DISPOSED OFF	18
PARTLY ALLOWED PARTLY DISMISSED	15

NARESH SINGH SUMER SINGH THAKUR AND ORS. v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2015-01-09)
SHAHINBANO MOHD IRSHAD SHAIKH v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2014-10-14)
YASIN MOHAMMED SIDDIQUE MAPARA AND ORS. v. MEHENAZ BANOO MOHAMMED YASIN AND ANR. — Bombay High Court (2014-10-14)
ADESH PRAVIN SHAH v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2014-10-14)
JASLIN KAUR W/D PAWANDEEP CHADDA AND ANR. v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2014-10-14)
M/S. B. NISHANT JEWELS PVT. LTD. AND 4 ORS. v. BANK OF BARODA — Bombay High Court (2014-10-14)
ADITYA LOGISTICS (I) PVT. LTD. AND ANR. v. IDBI BANK AND ORS. — Bombay High Court (2014-10-13)
PARISA NANA DESAI AND ANR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2014-10-13)
NAHORIDEVI UMASHANKAR SAHNEY v. RAMJYOTI RAMKISHU SAHNEY AND ORS — Bombay High Court (2014-10-13)
NATIONAL BOOK TRUST OF INDIA v. STATE OF MAHARASHTRA and ORS. — Bombay High Court (2014-10-13)