LexP.D. KODE, . V.K. TAHILRAMANI
132 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 132 |
Disposal nature
| OTHERS DISPOSED OFF | 48 |
| APPEAL DISMISSED | 40 |
| PARTLY ALLOWED PARTLY DISMISSED | 18 |
| APPEAL CONFIRMED | 10 |
| APPEAL ALLOWED/REVERSED | 9 |
| OTHER DISPOSED OFF | 5 |
| (unspecified) | 2 |
Recent judgments
- ANIL APPASAHEB NULLE v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-07-18)
- SANDIP HARIDAS MANKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-07-18)
- SALMA @ HANIFA ANSAR ANSARI AND ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-07-18)
- SITARAM HIRAMAN JOPALE v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-06-20)
- KARAN @ BASHA SHAM PAWAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-06-19)
- KARAN @ BASHA SHAM PAWAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-06-19)
- SHIVA @ JITBAHADUR PRABHU HARIJAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-06-19)
- VILAS HANUMANT GUJAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-06-18)
- SARVARALI HASANLAL SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-06-17)
- SHEKHAR PUNDLIK AMBOLE v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-06-17)