P.D.KODE

3,190 recorded High Court judgment(s) · 2008–2014

Courts

Bombay High Court

3190

OTHERS DISPOSED OFF	1303
ALLOWED	906
ALLOWED TO BE WITHDRAWN	544
DISMISSED	199
DELAY CONDONATED/REJECTED.	50
REJECTED	42
OTHER DISPOSED OFF	42
Admitted/Allwd/Granted/Rule Absolute	39

DAULATKHAN S/O AFZALKHAN PATHAN v. THE STATE OF MAHARASHTRA, THROUGH P.S.O. P.S. KHAMGAON CITY, BULDHANA — Bombay High Court (2014-05-09)
CHETAN S/O SUDHIR HUMNE v. THE STATE OF MAHARASHTRA, THROGH THE P.S.O. AJNI POLICE STATION, NAGPUR — Bombay High Court (2014-05-09)
ABDUL MAJID S/O ABDUL MUNAF v. FAZALUR RAHEMAN S/O GULAM NABI ANSARI AND 2 ORS — Bombay High Court (2014-05-09)
ATISH S/O SURESH MALIYE (IN JAIL) v. STATE OF MAHARASHTRA, THROUGH P.S.O. TELHARA, AKOLA — Bombay High Court (2014-05-09)
SK. KAMRUDDIN SK. NAZMODDIN (IN JAIL) v. STATE OF MAHARASHTRA, THROUGH P.S.O. TELHARA, AKOLA — Bombay High Court (2014-05-09)
PAPU GAJANAN ZADE (U.T. NO.132) v. P.S.O. P.S. PANCHPAOLI, NAGPUR AND ANOTHER — Bombay High Court (2014-05-09)
SANDEEPSINGH TEJPALSINGH ARORA v. STATE OF MAHARASHTRA, THROUGH P.S.O. P.S. WANI, YAVATMAL — Bombay High Court (2014-05-09)
JAVEDKHA SULTANKHA (IN JAIL) v. STATE OF MAHARASHTRA, THROUGH P.S.O. KALAMB, YAVATMAL — Bombay High Court (2014-05-08)
PAWAN NAGORAO MUNESHWAR v. STATE OF MAHARASHTRA, THROUGH P.S.O. P.S. DIGRAS, YAVATMAL — Bombay High Court (2014-05-08)
SYD. FIROZ SYD. YUSUF AND ANOTHER v. STATE OF MAHARASHTRA, THROUGH P.S.O. MALKAPUR, BULDANA — Bombay High Court (2014-05-08)