LexP.D.DINAKARAN
267 recorded High Court judgment(s) · 2001–2007
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 267 |
Disposal nature
| (unspecified) | 237 |
| DISPOSED OF | 12 |
| DISMISSED | 11 |
| ALLOWED | 3 |
| DISMISSED AS WITHDRAWAL | 1 |
| CLOSED | 1 |
| DELAY CONDONED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- THAMIZHAGA KOOTHURAVAR v. 1. MADURAI DIST.CO-OP. MILK — Madras High Court (2007-10-01)
- NATIONAL INSURANCE CO LTD v. SAROJA — Madras High Court (2007-03-08)
- CMA/1829/2000 of Vs — Madras High Court (2007-03-02)
- METROPOLITAN TRANSPORT CORPN v. K.M.KAMALA — Madras High Court (2007-03-01)
- TAMIL NADU v. Y. RANGANATHAN — Madras High Court (2007-03-01)
- THE NATIONAL INSU.CO.LTD v. K.ELLAMMAL, — Madras High Court (2007-02-22)
- JAYACHANDRAN v. K.A.SWAMY — Madras High Court (2007-02-03)
- DHAVAMANI v. IDEAL SPINNING MILLS LTD. — Madras High Court (2007-01-25)
- M/S SUNDARAM SPINNING MILLS(P) v. THE REGIONAL DIRECTOR, — Madras High Court (2007-01-19)
- UNITED INDIA INSURANCE CO. LTD v. A.CHANDRAN, — Madras High Court (2007-01-19)