LexP.D.AUDIKESAVALU, M. VENUGOPAL
197 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 197 |
Disposal nature
| DISPOSED OF | 70 |
| CLOSED | 58 |
| WITHDRAWN DISMISSED | 22 |
| DISMISSED | 15 |
| DISMISSED AS WITHDRAWAL | 12 |
| DISMISSED AS INFRUCTUOUS | 5 |
| DISMISSED FOR NOT PRESSED | 5 |
| ALLOWED | 4 |
Recent judgments
- K.RAMASWAMY v. APOORVA VARMA IAS — Madras High Court (2018-09-14)
- V.JANARTHANAN v. MR.APOORVAVARMA — Madras High Court (2018-09-14)
- R.HASSAN ALI AKBAR v. NANTHAGOPAL, IAS — Madras High Court (2018-09-04)
- S.KADIRVELU v. KALAISELVI — Madras High Court (2018-08-01)
- A.T. SOUNDARRAJAN v. B. CHANDRAMOHAN — Madras High Court (2018-07-19)
- ABDUL SALEEM v. MR. K.S. KANDASAMY, I.A.S. — Madras High Court (2018-07-19)
- R. SIVAKUMAR v. MRS. ROHINI IAS — Madras High Court (2018-06-21)
- UNION BANK OF INDIA v. THIRU.P. PONNIAH — Madras High Court (2018-06-14)
- P.R.DEVENDRAN v. GAJALAKSHMI — Madras High Court (2018-04-06)
- TMT.L.VAJJIRAVEL v. K.VIVEKANANDAN — Madras High Court (2018-03-16)