P.D.AUDIKESAVALU

9,947 recorded High Court judgment(s) · 2016–2024

Courts

Madras High Court

9947

DISPOSED OF	3919
WITHDRAWN DISMISSED	1757
DISMISSED AS WITHDRAWAL	989
DISMISSED	948
ORDERED	800
ALLOWED	418
DISMISSED AS INFRUCTUOUS	349
DISMISSED FOR NON-PROSECUTION	333

ANBARASAN @ ANBU @ KOKKI ANBU v. STATE REP.BY — Madras High Court (2024-10-17)
S. ANITHA, v. M. KALA, — Madras High Court (2024-06-21)
Raman v. Periyasamy Died, 1.Natarajan — Madras High Court (2024-06-18)
Palraj v. Balakrishnan, — Madras High Court (2024-06-18)
Amirtham v. Paneerselvam — Madras High Court (2024-06-18)
RAJAMMAL, v. K.A.MASTHAN, — Madras High Court (2024-06-18)
Karunya Mersi v. Vignesh — Madras High Court (2024-06-07)
Malayammal v. Meenakshi — Madras High Court (2024-06-07)
Puviarasi v. V.N.Vinothkumar — Madras High Court (2024-06-07)
Karthika v. Bala Ruban — Madras High Court (2024-06-07)