LexP.D.AUDIKESAVALU
2,487 recorded High Court judgment(s) · 2019–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 2487 |
Disposal nature
| DISPOSED OF | 1558 |
| ORDERED | 405 |
| DISMISSED | 226 |
| WITHDRAWN DISMISSED | 131 |
| CLOSED | 41 |
| DISMISSED AS INFRUCTUOUS | 37 |
| ALLOWED | 30 |
| DISMISSED FOR NON-PROSECUTION | 16 |
Recent judgments
- Trichy District Central v. The Superintendent of Police — Madras High Court (2024-04-25)
- S.Palaniselvi v. The Authorized Officer — Madras High Court (2024-04-25)
- Ramprasad.S v. The Authorised Officer — Madras High Court (2024-04-25)
- THIRUMURUGAN v. THE STATE OF TAMIL NADU — Madras High Court (2024-04-25)
- Zackaria.S v. Karur Vysya Bank — Madras High Court (2024-04-25)
- G.Kannan v. The District Collector — Madras High Court (2024-04-25)
- Rajaretnam.P v. The Authorized Officer — Madras High Court (2024-04-25)
- Kavitha v. M/s.Fullerton India Home Finance Company Limited — Madras High Court (2024-04-25)
- Palanivelu v. The Commissioner of Land Administration — Madras High Court (2024-04-25)
- RAMADURAI.P v. THE CHIEF JUDICIAL MAGISTRATE — Madras High Court (2024-04-25)