LexP. C. VERMA
7,071 recorded High Court judgment(s) · 1950–2009
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 7071 |
Disposal nature
| DISPOSED | 5452 |
| DISMISSED | 1350 |
| ALLOWED | 125 |
| REJECTED | 47 |
| DISMISSED AS WITHDRAWN | 27 |
| DISMISSED AS INFRUCTUOUS | 23 |
| GRANTED | 17 |
| TRANSFER TO TRIBUNAL | 10 |
Recent judgments
- SWAMI MAHA MANDELESHWAR v. M/S RAJ KUMAR CHADA and OTHERS — Uttarakhand High Court (2009-09-11)
- PRAMOD KUMAR @LAV KUSH SINGH v. STATE and OTHERS — Uttarakhand High Court (2009-01-07)
- DR. RAVINDRA NATH ROY v. STATE AND ORS — Uttarakhand High Court (2009-01-06)
- SMT RITU VERMA @ RESHMA AND ANOTHER v. STATE AND OTHERS — Uttarakhand High Court (2009-01-06)
- SMT. MANJULA SAINI AND ANOTHER v. STATE AND OTHERS — Uttarakhand High Court (2009-01-06)
- SMT. PALLAVI RANI AND ANR v. STATE AND ORS — Uttarakhand High Court (2009-01-06)
- SMT. PRIYANKA and ANR v. STATE and ORS — Uttarakhand High Court (2008-12-31)
- DR. MANOJ KUMAR v. STATE AND OTHERS — Uttarakhand High Court (2008-12-31)
- P.K.BHATTACHARYA v. COMMISSIOENR OF COSTOMS and CENTRAL EXCISE MEERUT — Uttarakhand High Court (2008-12-30)
- M/S SOLARSONS INDUSTRIES LTD. v. MR. PRANIT BANERJI AND ANOTHER — Uttarakhand High Court (2008-12-29)