P. C. NAIK

344 recorded High Court judgment(s) · 2001–2021

Courts

Chhattisgarh High Court

344

DISPOSED OFF	218
DISMISSED	117
ALLOWED	6
WITHDRAWN	2
DISMISSED FOR NON-COMPLYING CONDITIONAL ORDER	1

S.k.yadav Suresh kumar Yadav v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2021-09-01)
TUMANDAS SINHA v. CHINTAMANI YADAV — Chhattisgarh High Court (2018-09-18)
KALYAN PRASAD v. SR.DIVISIONAL PRESONNEL OFFICER SE.andORS — Chhattisgarh High Court (2003-08-30)
BALO RAM JAIASWAL v. THE STATE OF C.G.and ORS. — Chhattisgarh High Court (2003-08-29)
V.P.SINGH v. DIRECTOR PUBLIC INSTRUCTIONS MP.and ORS. — Chhattisgarh High Court (2003-08-26)
SHYAM LAL TIWARI v. THE STATE OF C.G.and ORS. — Chhattisgarh High Court (2003-08-26)
OMSHANTI SAMITI SHIVRINARAYAN v. SUB DIVISIONAL OFFICER CUM REG.andORS. — Chhattisgarh High Court (2003-08-25)
MOHD.AKRAM KHAN AND OTHERS v. STATE OF M.P. AND OTHERS — Chhattisgarh High Court (2003-08-06)
F.L.KRIPAL v. STATE OF C.G. AND ORS. — Chhattisgarh High Court (2003-07-23)
SMT.RAJMANIYA BAI v. SMT.PIYARO BAI AND OTHERS — Chhattisgarh High Court (2003-07-18)