P.BHAVADASAN, PIUS C.KURIAKOSE

90 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• ZAKKUR BROTHERS & OTHERS v. BABU JOHN & OTHERS — Kerala High Court (2012-02-14)
• V.A.BINDU v. S.I. OF POLICE, PALARIVATTOM — Kerala High Court (2011-10-10)
• SURESH KUMAR v. STATE OF KERALA AND OTHERS — Kerala High Court (2011-10-10)
• SUDEEP V v. THE COMMISSIONER OF POLICE — Kerala High Court (2011-10-10)
• ASOK KUMAR v. THE DEPUTY SUPERINTENDENT OF POLICE — Kerala High Court (2011-10-10)
• THRESIAMMA v. SUB INSPECTOR OF POLICE & OTHERS — Kerala High Court (2011-10-10)
• SOUTH MALABAR GRAMIN BANK v. CITY POLICE COMMISSIONER — Kerala High Court (2011-10-10)
• VIMALA NEPOLEAN v. DISTRICT SUPOERINTENDENT OF POLICE — Kerala High Court (2011-10-10)
• POSIDON INFRASTRUCTURE PVT.LTD v. THE S.I OF POLICE, TANUR — Kerala High Court (2011-10-10)
• K.A.THOMAS v. THE DY.S.P. OF POLICE AND OTHERS — Kerala High Court (2011-10-10)