LexP.BHAVADASAN, P.R.RAMAN
709 recorded High Court judgment(s) · 2007–2009
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 709 |
Disposal nature
| CLOSED | 177 |
| DISPOSED OF | 176 |
| DISMISSED | 157 |
| ALLOWED | 137 |
| REMANDED | 16 |
| DISMISSED AS INFRUCTUOUS | 14 |
| DISMISSED AS WITHDRAWN | 11 |
| DISMISSED AS NOT PRESSED | 9 |
Recent judgments
- CATHOLIC SYRIAN BANK LTD., v. K.B.KANNAN & OTHERS — Kerala High Court (2009-11-20)
- SAKKIR HUSSAIN v. K.SOBHANA KUMAR — Kerala High Court (2009-11-13)
- REMA BAI v. THE DIST.SUPDT.OF POLICE, KOLLAM — Kerala High Court (2009-11-13)
- LEELA AMMA & 2 OTHERS v. A.S.ARAVINDAKSHA MENON & 53 OTHERS — Kerala High Court (2009-11-13)
- K.S.NATHAN v. K.KISOREKUMAR — Kerala High Court (2009-11-13)
- M.E.CHELLAPPAN v. KOSHY ABRAHAM — Kerala High Court (2009-11-13)
- P.H.ABDUL GAFOOR v. THE SUPERINTENDENT OF POLICE — Kerala High Court (2009-10-09)
- THE SECRETARY ALUVA, MUNICIPALITY v. THE SECRETARY, DEVASWOM BOARD, AND ORS — Kerala High Court (2009-10-09)
- THE POOL LEADER, POOL NO.22 v. MARTIN A.J. AND OTHERS — Kerala High Court (2009-10-09)
- M.MOHAMMED RAPHY v. THE CHAIRMAN,COCHIN PORT TRUST, W.ISLAND — Kerala High Court (2009-09-10)