LexP.BHAVADASAN, M.SASIDHARAN NAMBIAR
51 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 51 |
Disposal nature
| DISMISSED | 25 |
| PARTLY ALLOWED | 12 |
| ALLOWED | 10 |
| DISPOSED OF | 3 |
| ABATED | 1 |
Recent judgments
- CHELLAPPAN v. STATE OF KERALA — Kerala High Court (2012-09-13)
- SABU @ KUMARAN v. S.I.OF POLICE — Kerala High Court (2012-08-22)
- APPACHAN @ MATHAI v. STATE OF KERALA — Kerala High Court (2012-08-22)
- P.L.MOHANAN v. THE SUPERINTENDENT OF POLICE — Kerala High Court (2012-08-14)
- C. ARUN v. STATE OF KERALA — Kerala High Court (2012-08-13)
- SABU VARGHESE v. STATE OF KERALA — Kerala High Court (2012-08-10)
- M/S. HARRISONS MALAYALAM LIMITED v. STATE OF KERALA — Kerala High Court (2012-08-09)
- KUMARAN v. STATE OF KERALA — Kerala High Court (2012-08-08)
- RAVEENDRAN v. STATE OF KERALA AND OTHERS — Kerala High Court (2012-08-08)
- SHAJAHAN @ SHAJAN v. STATE OF KERALA — Kerala High Court (2012-08-07)