P.BHAVADASAN
10,287 recorded High Court judgment(s) · 2008–2016
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| Kerala High Court | 10287 |
Disposal nature
| ALLOWED | 4423 |
| DISMISSED | 2945 |
| DISPOSED OF | 1833 |
| REMANDED | 297 |
| CLOSED | 215 |
| DISMISSED AS WITHDRAWN | 206 |
| DISMISSED AS NOT PRESSED | 140 |
| PARTLY ALLOWED | 78 |
Recent judgments
- KANDAN v. SANKARANKUTTY NAIR — Kerala High Court (2016-03-28)
- HASHIM ABU NABEEL v. P.A.HAMZA — Kerala High Court (2016-03-28)
- SHYNA GEORGE v. JOSEPH ANTONY — Kerala High Court (2016-03-28)
- DR.M.S.HEMA v. M.S.ANAND — Kerala High Court (2016-03-28)
- K.GEETHAKUMARI v. UNNIKRISHNA PILLAI — Kerala High Court (2016-03-15)
- BIYUMMA v. ALIKUTTY — Kerala High Court (2016-03-15)
- CHANDRA SEKHARAN PILLAI v. RAJAPPAN PILLAI — Kerala High Court (2016-03-15)
- POORAMNAL SURENDRA VARMA RAJA v. K.JAYAKUMAR — Kerala High Court (2016-03-15)
- RANGORATH GOKUL PRASAD v. APPELLATE AUTHORITY (LR) — Kerala High Court (2016-03-15)
- JOJO SEBASTIAN v. BIJU PRABHAKAR — Kerala High Court (2016-03-15)
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