LexP.B. VARALE, Z.A. HAQ
23 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 23 |
Disposal nature
| DISMISSED | 9 |
| Dispossed Off/Dismiss for Default | 5 |
| Admitted/Allwd/Granted/Rule Absolute | 3 |
| OTHERS DISPOSED OFF | 3 |
| Dismissed/Rule Discharged | 1 |
| C.A. Disposed off | 1 |
| DELAY CONDONATED/REJECTED. | 1 |
Recent judgments
- M/S. SURETECH HOSPITAL and RESEARCH CENTRE LTD. THRU. ITS CHAIRMAN v. MAH. AIRPORT DEVLP. CO. LTD. THRU. ITS VICE CHAIRMAN and 3 ORS. — Bombay High Court (2017-05-05)
- SUO MOTU (COURTS ON ITS OWN MOTION) v. SATISH MAHADEORAO UKE — Bombay High Court (2017-04-07)
- ASHWIN S/O. OMPRAKASH SHARMA v. REKHA D/O. RAMKISHOR JAISWAL AND ANOTHER — Bombay High Court (2017-03-17)
- RANBIRSINGH S/O GURUCHARANSINGH CHANDOK v. THE POLICE STATION OFFICER MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. NAGPUR AND OTHER — Bombay High Court (2017-03-16)
- THE STATE OF MAHARASHTRA, THR. P.S.O. DUGGIPAR POLICE STATION, DUGGIPAR v. BHANU @ BHASKAR @ BHIMRAO S/O MANGAL BHOWTE AND OTHERS — Bombay High Court (2017-03-14)
- SUO MOTU (COURTS ON ITS OWN MOTION) v. SATISH MAHADEORAO UKE — Bombay High Court (2017-02-28)
- SUO MOTU (COURTS ON ITS OWN MOTION) v. SATISH MAHADEORAO UKE — Bombay High Court (2017-02-27)
- SUO MOTU (COURTS ON ITS OWN MOTION) v. SATISH MAHADEORAO UKE — Bombay High Court (2017-02-27)
- SUO MOTU (COURTS ON ITS OWN MOTION) v. SATISH MAHADEORAO UKE — Bombay High Court (2017-02-27)
- SUO MOTU (COURTS ON ITS OWN MOTION) v. SATISH MAHADEORAO UKE — Bombay High Court (2017-02-27)