P.B. VARALE, R.C. CHAVAN

196 recorded High Court judgment(s) · 2013–2013

Courts

Bombay High Court

196

Dismissed/Rule Discharged	31
OTHERS DISPOSED OFF	31
Admitted/Allwd/Granted/Rule Absolute	24
DISMISSED	23
ALLOWED	23
DELAY CONDONATED/REJECTED.	16
ALLOWED TO BE WITHDRAWN	9
Withdrawn	9

RASPAL SINGH RENU........... v. STATE OF MAH.THR.COMM.NAGPUR AND 2 OTHERS — Bombay High Court (2013-05-10)
MOHD. EZAJ S/O MOHD. RAFIQUE AND ORS v. THE STATE OF MAHARASHTRA THR. ITS SECTY. AND 2 ORS — Bombay High Court (2013-05-09)
KU. APURVA D/O MAHESH DESHMUKH v. REGIONAL TRANSPORT OFFICER, AMRAVATI — Bombay High Court (2013-05-09)
NAMDEO DADARAO TAKLE AND ORS v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER AND ANR — Bombay High Court (2013-05-09)
SURESH V. BONAGERI v. STATE OF MAH. THRU. P.I. GANESHPETH P.S. and ANOR. — Bombay High Court (2013-05-09)
JABIR SHAH SHABBIR SHAH v. THE STATE OF MAHARASHTRA THR. THE PRINCIPAL SECTY. AND ORS — Bombay High Court (2013-05-09)
SHRI DEEPAK S/O BISWESHWAR BHARATI ( IN JAIL) v. STATE OF MAHARASHTRA THR. THEIR DIVISIONAL COMMISSIONER, NAGPUR AND ANR — Bombay High Court (2013-05-09)
RAMBHAU S/O BHAKRUJI BORKAR v. THE REGIONAL MANAGER FOREST DEVELOPMENT CORPORATION OF MAH. AND OTHERS — Bombay High Court (2013-05-08)
SUSHILA SHRIDHAR MUDLIAR AND ANR v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER AND ORS — Bombay High Court (2013-05-08)
PRADEEP DEVIDAS NAGRE AND ORS v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER AND ANR — Bombay High Court (2013-05-08)