P.B. VARALE, NITIN B. SURYAWANSHI

26 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• SUDHARSHAN SADASHIV VIGHNE v. STATE OF MAHARASHTRA THR. S.P. CENTRAL JAIL, AMRAVATI and ANOTHER — Bombay High Court (2021-04-07)
• MOHANLAL LAXMAN YADAV AND 2 OTHERS v. COMMISSIONERS OF POLICE, NAGPUR CITY, NAGPUR AND 3 OTHERS — Bombay High Court (2021-04-07)
• GAURAV NARENDRA SINGH (IN JAIL) v. STATE OF MAH. THR. SUPERINTENDENT OF JAIL, CENTRAL JAIL, AMRAVATI and ANOTHER — Bombay High Court (2021-04-05)
• RUPESH SHRAWAN KAKDE v. STATE OF MAH. THR. S.P. CENTRAL JAIL AMRAVATI and ANOTHER — Bombay High Court (2021-04-05)
• ANIL S/O WAKTUJI THAWARE v. THE STATE OF MAH., THR. POLICE INSPECTOR PS GADGENAGAR AMRAVATI PS — Bombay High Court (2021-04-05)
• RAJESH S/O ANGADSINGH CHOUVHAN (THAKUR) and ANOTHER v. STATE OF MAH. THR. PS GONDIA CITY, GONIDA TAH. and DISTGONDIA — Bombay High Court (2021-04-05)
• STATE OF MAH. THR PSO PS NANDGAON KHANDESHWAR TQNANDGAON KHANDESHWAR DISTAMRAVATI v. PAPPU RAMESHWAR DHOKE — Bombay High Court (2021-04-05)
• INDIA SHELTER FIN. COR. LTD. THR. ITS AUTHORISED OFFICER TUSHAR AJABRAO HURADE v. STATE OF MAH. THR. THE SECRETARY, MINISTRY OF HOME DEP. MANTRALAYA MUMBAI and 5 OTHERS — Bombay High Court (2021-04-05)
• VISHWAS @ GUDDU RAJESH DAHIWALE v. STATE OF MAHARASHTRA, THR. SECRETARY HOME DEPARTMENT, MANTRALAYA, MUMBAI AND ANOTHER — Bombay High Court (2021-04-01)
• SAHEBRAO S/O VITTHALRAO RAUT AND ANOTHER v. STATE OF MAHARASHTRA, THROUGH P.S.O. P.S. MANGRULPIR, WASHIM AND ANOTHER — Bombay High Court (2021-04-01)