P.B. VARALE

2,884 recorded High Court judgment(s) · 2007–2017

Courts

Bombay High Court

2884

Admitted/Allwd/Granted/Rule Absolute	747
ALLOWED	556
OTHERS DISPOSED OFF	305
REJECTED	280
Dispossed Off/Dismiss for Default	233
ALLOWED TO BE WITHDRAWN	231
Dismissed/Rule Discharged	131
Rejected at Admission Stage	118

SAHEBRAO S/O NANAJI BHOYAR v. DEVIDAS S/O SAMPATRAO POTUDE AND 2 OTHERS — Bombay High Court (2017-04-12)
M/S CHATRAPATI TRADER, THROUGH PROP. CHANDRASHEKHAR RAMBHAU KHEDKAR (PATIL) AND 2 v. THE AKOLA JANATA COMMERCIAL CO-OP BANK LTD., THROUGH ITS MANAGER, AKOLA — Bombay High Court (2017-03-07)
RAMESHWAR NATHUJI BADHE v. THE AKOLA JANTA COMMERCIAL CO OP. BANK LTD. THROUGH ITS MANAGER, AKOLA AND OTHERS — Bombay High Court (2017-03-07)
MR. DATTATRAY S/O GOPALKRISHAN NAIDU AND ANOTHER v. M/S ROYAL ASSOCIATES THR. PARTNERS NAGPUR AND OTHERS — Bombay High Court (2017-02-02)
KUNTAL S/O. GUNVANTRAO DEOTALE, THROUGH P.O.A. SHRI. GUNVANTRAO SHAMRAO DEOTALE v. SOU. SNEHAL KUNTAL DEOTALE — Bombay High Court (2017-02-02)
LOKMAT NEWSPAPERS PVT. LTD., NAGPUR, THR. AUTHORIZED SIGNATORY SHRI SYED ARSHAD ALI v. RAJENDRAPRASAD S/O. MADHAOPRASAD SHUKLA AND OTHERS — Bombay High Court (2017-02-02)
SHRI. CHAMPALAL S/O MOTILALJI TAORI v. MOHAN S/O MALURAM AGRAWAL AND OTHERS — Bombay High Court (2017-01-04)
DILIP SHIVRAMJI THORAT v. GAJENDRA SUDHAKAR KHEDKAR AND OTHERS — Bombay High Court (2016-12-22)
JAYAVANT VITTHALRAO SAWADE v. THE STATE OF MAHARASHTRA THR. THE MINISTER FOR REVENUE DEPT. AND ANOTHER — Bombay High Court (2016-12-13)
SHRI RAM S/O SHRI VISHANDAS SHAHANI v. SMT. SHANTI WD/O LATE GOPAL SHAHANI — Bombay High Court (2016-12-05)