P.B.SURESH KUMAR, THOTTATHIL B.RADHAKRISHNAN

149 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• FRTILIZERS AND CHEMICALS TRAVANCORE LIMITED v. JAMES PHILIP — Kerala High Court (2015-11-19)
• VIJAYAKRISHNAN A v. SRINIVASAN K — Kerala High Court (2015-11-19)
• VIJAYAKRISHNAN A v. SRINIVASAN K — Kerala High Court (2015-11-19)
• SABUKHAN v. STATE OF KERALA — Kerala High Court (2014-10-21)
• UNION OF INDIA v. KERALA BAR HOTELS ASSOCIATION — Kerala High Court (2014-10-21)
• K.J.SEBASTIAN AND ANOTHER v. STATE OF KERALA — Kerala High Court (2014-09-20)
• BAIJU @ KUNJUKUTTAPPAN v. STATE OF KERALA — Kerala High Court (2014-09-20)
• PRAKASH JOSEPH v. M/S.MALABAR CEMENTS LTD. — Kerala High Court (2014-09-20)
• K.R.JOSSEN v. THE CHAIRMAN,RUBBER BOARD — Kerala High Court (2014-09-20)
• THE ASISTANT COMMISSIONER, v. N. DHARMARAJAN — Kerala High Court (2014-09-02)