LexP.B.SURESH KUMAR, . SOPHY THOMAS
270 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 270 |
Disposal nature
| DISPOSED OF | 118 |
| DISMISSED | 99 |
| CLOSED | 27 |
| ALLOWED | 19 |
| DISMISSED AS WITHDRAWN | 2 |
| ALLOWED IN PART | 1 |
| DISPOSED OF AS WITHDRAWN | 1 |
| ALLOWED ON CONDITION | 1 |
Recent judgments
- HONEY CHRISTOPHER v. RANI GEORGE — Kerala High Court (2024-06-11)
- BITHU PRAKASAN. P v. RANI GEORGE — Kerala High Court (2024-05-22)
- RAHEES K.K. v. RANI GEORGE — Kerala High Court (2024-05-22)
- LEENA CHANDY v. RANI GEORGE — Kerala High Court (2024-05-22)
- JYSHA O P. v. RANI GEORGE — Kerala High Court (2024-05-22)
- RASMI A. G. v. RANI GEORGE IAS — Kerala High Court (2024-05-22)
- VIJI.K. v. RANI GEORGE, — Kerala High Court (2024-05-22)
- R.SANGEETHA, v. RANI GEORGE, — Kerala High Court (2024-05-22)
- MUHAMMED SUHAIL O.P. v. RANI GEORGE — Kerala High Court (2024-05-22)
- LAKSHMI K. S. v. RANI GEORGE IAS — Kerala High Court (2024-05-22)