LexP.B.SURESH KUMAR, P.N.RAVINDRAN
143 recorded High Court judgment(s) · 2014–2017
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 143 |
Disposal nature
| DISPOSED OF | 58 |
| DISMISSED | 30 |
| CLOSED | 26 |
| ALLOWED | 17 |
| DISMISSED AS NOT PRESSED | 3 |
| REJECTED | 3 |
| DISMISSED AS WITHDRAWN | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- K.V.JOSEPH v. ARINGATH KELAN — Kerala High Court (2017-04-05)
- SAINABHA v. KUTTANKAVIL SHAMSUDHEEN — Kerala High Court (2017-04-05)
- J.SARASWATHY v. ALLEPPEY HOUSING CO-OPERATIVE SOCIETY LTD — Kerala High Court (2017-04-05)
- ISMAIL KUTTY v. N.T.SOBHANA — Kerala High Court (2016-02-15)
- ISMAYIL KUTTY v. N.T.SOBHANA — Kerala High Court (2016-02-15)
- R.BABU RAJ v. THE TRAVANCORE DEVASWOM BOARD — Kerala High Court (2015-03-27)
- UNION OF INDIA, v. P.K. BHARGAVAN PILLAI, — Kerala High Court (2015-02-24)
- TRAVANCORE DEVASWOM BOARD v. NETTORIKKOTTU TEMPLE ADVISORY COMMITTEE — Kerala High Court (2015-02-10)
- P.SATHIRATNAM v. VENUGOPALAN — Kerala High Court (2015-01-14)
- REGAL ANTONY v. DEVARAJAN — Kerala High Court (2014-12-19)