P.B.SURESH KUMAR, . M.B. SNEHALATHA

23 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• R. BAIJU v. STATE OF KERALA — Kerala High Court (2024-08-02)
• MANJU v. STATE OF KERALA — Kerala High Court (2024-08-02)
• STATE v. R.BAIJU — Kerala High Court (2024-08-02)
• ANEESH ,C NO3243 v. THE STATE OF KERALA — Kerala High Court (2024-08-02)
• SETHU @ SETHUKUMAR v. STATE OF KERALA — Kerala High Court (2024-08-02)
• REJINOLD ROSARIO @ BAIJU v. THE CIRCLE INSPECTOR OF POLICE — Kerala High Court (2024-07-25)
• BINU K.C @ KOSHY v. STATE OF KERALA — Kerala High Court (2024-07-19)
• AHAMEDKUTTY PUTHALATH v. THENKAMANI — Kerala High Court (2024-07-10)
• BEENAVIJAYAN v. P.K.THANKAMANI(DIED) — Kerala High Court (2024-07-10)
• RANGANNA, v. STATE OF KERALA, — Kerala High Court (2024-06-25)