LexP.B.SURESH KUMAR, . JOHNSON JOHN
355 recorded High Court judgment(s) · 2013–2024
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 355 |
Disposal nature
| DISMISSED | 145 |
| ALLOWED | 92 |
| ALLOWED IN PART | 50 |
| DISPOSED OF | 35 |
| CLOSED | 12 |
| DISMISSED AS WITHDRAWN | 7 |
| DISMISSED AS NOT PRESSED | 4 |
| PARTLY ALLOWED | 3 |
Recent judgments
- ANU SHANTHI v. STATE OF KERALA — Kerala High Court (2024-05-24)
- STATE OF KERALA v. NINO MATHEW — Kerala High Court (2024-05-24)
- NINO MATHEW v. STATE OF KERALA — Kerala High Court (2024-05-24)
- VINEETH @ PICHA v. THE STATE OF KERALA — Kerala High Court (2024-03-27)
- SAJU @ KALLAN SAJU v. STATE OF KERALA — Kerala High Court (2024-03-27)
- BINU @ KARI BINU v. STATE OF KERALA — Kerala High Court (2024-03-27)
- SIJITH @ RAJAN v. THE STATE OF KERALA — Kerala High Court (2024-03-27)
- GEORGE @ SHAJI v. STATE OF KERALA — Kerala High Court (2024-03-27)
- OUSEPH K.E. @ JILSON v. STATE OF KERALA — Kerala High Court (2024-03-27)
- PRASAD v. STATE OF KERALA — Kerala High Court (2024-03-26)