LexP.B.SURESH KUMAR, JOBIN SEBASTIAN
24 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 24 |
Disposal nature
| DISMISSED | 11 |
| ALLOWED | 9 |
| ALLOWED IN PART | 4 |
Recent judgments
- ABDUL HAKKIM v. STATE OF KERALA — Kerala High Court (2025-04-11)
- VILASINI RAMACHANDRAN v. STATE OF KERALA — Kerala High Court (2025-04-11)
- JASEERA v. STATE OF KERALA — Kerala High Court (2025-04-11)
- KALIDAS @ SEKHAR @ MANI v. UNION OF INDIA — Kerala High Court (2025-04-11)
- MINI JOSE v. STATE OF KERALA — Kerala High Court (2025-04-11)
- SHIHAB K P v. STATE OF KERALA — Kerala High Court (2025-04-10)
- LALITHA v. STATE OF KERALA — Kerala High Court (2025-04-10)
- ANOOP.V.M v. THE STATE OF KERALA — Kerala High Court (2025-04-10)
- SEBASTIAN @ THAMPI v. THE STATE OF KERALA — Kerala High Court (2025-04-09)
- VARGHESE ANTONY @ DIBY, v. STATE OF KERALA, — Kerala High Court (2025-04-09)