LexP.B.SURESH KUMAR, . C.S. SUDHA
964 recorded High Court judgment(s) · 2018–2023
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| Kerala High Court | 964 |
Disposal nature
| DISMISSED | 355 |
| ALLOWED | 263 |
| DISPOSED OF | 95 |
| CLOSED | 91 |
| ALLOWED IN PART | 42 |
| DISMISSED AS INFRUCTUOUS | 29 |
| DISMISSED AS NOT PRESSED | 28 |
| DISMISSED FOR DEFAULT | 21 |
Recent judgments
- M. KRISHNADAS v. MANOJKUMAR P.V — Kerala High Court (2023-09-07)
- KOMISHAN BAG v. STATE OF KERALA — Kerala High Court (2023-09-07)
- JAGADEESH v. STATE OF KERALA — Kerala High Court (2023-09-07)
- M. P. HASSAINAR HAJI v. STATE OF KERALA — Kerala High Court (2023-08-25)
- FRANKLIN FRANCIS v. STATE OF KERALA — Kerala High Court (2023-08-25)
- MANU, C.NO. 2158 v. STATE OF KERALA — Kerala High Court (2023-08-25)
- VIJITH VIJAYAN v. UNION OF INDIA — Kerala High Court (2023-08-24)
- NAVEEN v. STATE OF KERALA — Kerala High Court (2023-08-23)
- HAKKIM v. STATE OF KERALA — Kerala High Court (2023-08-22)
- AJIKUMAR, S/O. SREEKUMAR, C.NO.2766 v. STATE OF KERALA — Kerala High Court (2023-08-22)