LexP.B.SURESH KUMAR
17,561 recorded High Court judgment(s) · 2012–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 17561 |
Disposal nature
| DISPOSED OF | 9281 |
| DISMISSED | 2294 |
| ALLOWED | 1865 |
| CLOSED | 1630 |
| DISMISSED AS WITHDRAWN | 687 |
| SETTLED | 452 |
| DISMISSED AS INFRUCTUOUS | 321 |
| DISMISSED AS NOT PRESSED | 304 |
Recent judgments
- VISWAMBHARAN v. THE STATE OF KERALA — Kerala High Court (2025-03-20)
- BABY K PAUL v. S.SUHAS IAS — Kerala High Court (2024-07-22)
- RAJEEVAN v. PERINGOTTUKKARA NAMBOODIRI YOGA KSHEMA S — Kerala High Court (2024-06-27)
- MANOJ KRISHNA v. A.P.M MOHAMMED HANISH — Kerala High Court (2024-06-10)
- MITHRADAS.V. v. A.P.ASHOK KUMAR — Kerala High Court (2024-06-10)
- S. AJAYAKUMAR v. SRI. ANIL KUMAR — Kerala High Court (2024-06-10)
- G. SURENDRAN v. SHRI. BIJU PRABHAKAR — Kerala High Court (2024-06-10)
- JABEENA ABRAHAM v. MUHAMMED SAFIRULLA — Kerala High Court (2024-06-10)
- C.R.RAJAN BABU v. N.K.MANHI, PRINCIPAL SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT — Kerala High Court (2024-06-10)
- SASI K.M. v. MR.ABDULRAHMAN — Kerala High Court (2024-06-10)