LexP. B. MAJMUDAR, S.S. SHINDE
127 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 127 |
Disposal nature
| Disposed off/Dismissed for default | 99 |
| Rejected at Admission stage | 12 |
| Dismissed/Rule Discharged | 7 |
| Withdrawn | 5 |
| Admitted/Allowed/Granted/Rule Absolute | 4 |
Recent judgments
- M/S INDUKESH TRAVELS DHULE THROUGH PROPRIETOR v. THE UNION OF INDIA THROUGH PRINCIPAL SECRETARY NEW DELHI AND ORS — Bombay High Court (2011-05-06)
- SAMBHAJI MOHAN KADAM AND ANR v. THE STATE OF MAH AND ORS — Bombay High Court (2011-05-06)
- OMPRKASH ANANTRAO SOMWANSHI AND ANR v. THE STATE OF MAH AND ORS — Bombay High Court (2011-05-06)
- SANYOGITA N JADHAV v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2011-05-06)
- AMBIKA DASRATH MAMDE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2011-05-06)
- ASHOK BANSI PAGARE v. THE STATE OF MAH AND ORS — Bombay High Court (2011-05-06)
- NAVNATH GIRJAPPA SONKAWADE v. THE STATE OF MAHRASHTRA AND ORS — Bombay High Court (2011-05-06)
- VIDYA LAXMANRAO GHULE v. THE STATE OF MAH AND ORS — Bombay High Court (2011-05-06)
- NEELAWATIBAI JANARDHAN BOKAN v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2011-05-04)
- SUNIL RAOSAHEB SATPUTE AND ANR v. THE STATE OF MAHRASHTRA AND ORS — Bombay High Court (2011-05-04)