P.B. MAJMUDAR, RANJIT MORE

175 recorded High Court judgment(s) · 2009–2011

Courts

Disposal nature

Recent judgments

• M/S SUN ENTERPRIESE and ORS v. MADHUKAR HARI MOTE and ORS — Bombay High Court (2011-07-15)
• RANJANA VINOD KEJRIWAL v. VINOD BABULAL KEJRIWAL D.H. OMPRAKASH CHANGOIWAL — Bombay High Court (2011-03-07)
• M/S. ISPAT INDUSTRIES LIMITED,MUMBAI. v. BABY SAMUEL and CO. — Bombay High Court (2010-02-09)
• JSW STEEL LIMITED v. JFE SHOJI TRADE CORPORATION AND ANR. — Bombay High Court (2009-12-18)
• TABORE TRADING CO AND ANR v. COURT RECEIVER HIGH COURT BOMBAY AND ORS — Bombay High Court (2009-12-18)
• 1. DEVILAL AMARCHAND JAIN AND 46 OTHERS v. MAHALINGA V. SHIRGUPPI — Bombay High Court (2009-12-18)
• AKAR LAMINATORS LTD. v. VIDEOCON LEASING AND INDUSTRIAL FINANCE LTD AND ORS — Bombay High Court (2009-12-17)
• M/S. ISPAT INDUSTRIES LIMITED,MUMBAI. v. BABY SAMUEL and CO. — Bombay High Court (2009-12-17)
• RISK DESIGN AND ADVERTISING LTD v. Y. T. ENTERTAINMENT LTD. — Bombay High Court (2009-12-17)
• GANNON DUNKERLEY HOLDING PVT. LTD v. SHERRY MOTILAL NAGPAL AND ORS — Bombay High Court (2009-12-16)