P.B. MAJMUDAR, R.M.S. KHANDEPARKAR

149 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• UNITED INDIA INSURANCE COMPANY LTD. v. M/S PRABHAVATI POLYMERS PVT. LTD. — Bombay High Court (2008-07-04)
• DR MRS SUMAN V JAIN v. MARWADI SAMMELLAN, THROUGH SECRETARY — Bombay High Court (2008-07-04)
• JAYESH PANDYA v. SUKANYA HOLDINGS PRIVATE LIMITED AND ORS — Bombay High Court (2008-07-04)
• united india insurance company limited v. prabhavati polymes private limited — Bombay High Court (2008-07-04)
• J.K. SECURITIES v. BALAJI SHARE CONSULTANT AND ORS. — Bombay High Court (2008-07-03)
• M/S.APSARA DEVELOPMENT CORPN.and ANR. v. THE MUN.CORPN.OF GREATER BOMBAY and ANR. — Bombay High Court (2008-07-03)
• UNION OF INDIA AND ORS v. MID DAY RADIO SOUTH (I) LTD AND ORS — Bombay High Court (2008-07-03)
• THE GENERAL SECRETARY BOMBAY LABOUR UNION AND ORS v. WESTERN INDIA AUTOMOBILE ASSOCIATION AND ANR — Bombay High Court (2008-07-03)
• LEELA ASSOCIATES ( FORMERLY KNOWN AS VORA ASSOCIATES) AND ANR v. FARIDA GUPTA AND ANR — Bombay High Court (2008-07-03)
• RITA MAHESH DADARKAR AND ORS. v. DINESHKUMAR TRIBHUVANDAS SHAH AND ORS. — Bombay High Court (2008-07-03)