P. B. MAJMUDAR,N. A. BRITTO

116 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• SHRI. SHANKAR GOLTEKAR v. STATE OF GOA THROUGH CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2009-02-16)
• THE COMMISSIONER OF INCOME TAX,BANGALORE. v. M/S SOCIEDADE DE FOMENTO INDUSTRIAL LTD.,MARGAO. — Bombay High Court (2009-02-13)
• HINDUSTAN FOODS LTD. v. THE DEPUTY COMMISSIONER OF INCOME TAX — Bombay High Court (2009-02-13)
• SHRI S.V. MURTHY, VASCO DA GAMA,GOA. v. UNION OF INDIA AND 3 ORS., — Bombay High Court (2009-02-12)
• SHRI P.V. JOSEPH,CUNCOLIM-GOA. v. THE DIRECTOR AND 2 ANR., — Bombay High Court (2009-02-12)
• GEORGE DIAS, MUMBAI 056 AND ANR., v. DON BOSCO BOARDING, CALANGUTE,BARDEZ-GOA and ORS., — Bombay High Court (2009-02-11)
• M/S. SOCIEDADE DE FOMENTO IND PVT LTD v. NEONITA D'COSTA AND 3 ORS., — Bombay High Court (2009-02-11)
• M/S NANU ENGINEERS PVT LTD THROUGH DIRECTOR PRAVAS NAIK v. STATE OF GOA THROUGH CHIEF SECRETARY AND ANR., — Bombay High Court (2009-02-11)
• SALGAOCAR MINING INDUSTRIES PVT LTD v. NEONITA D'COSTA AND 3 ORS., — Bombay High Court (2009-02-11)
• M/S. TIMBLO PVT. LTD., v. NEONITA D'COSTA AND ORS., — Bombay High Court (2009-02-11)