LexP.B. MAJMUDAR, . MRIDULA BHATKAR
252 recorded High Court judgment(s) · 2009–2012
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 252 |
Disposal nature
| (unspecified) | 120 |
| Disposed Off | 64 |
| DISPOSED OFF | 20 |
| Rejected | 12 |
| Allowed | 11 |
| Dismissed | 11 |
| APPEAL DISMISSED/CONFIRMED | 3 |
| OTHERS DISPOSED OFF | 2 |
Recent judgments
- MAHARASHTRA CO-OPERATIVE CAPSULE INDUSTRIES LTD v. THE SECRETARY, CO-OPERATIVE AND TEXTILE DEPARTMENT — Bombay High Court (2012-03-06)
- MAHARASHTRA CO-OPERATIVE CAPSULE INDUSTRIES LTD v. THE SECRETARY, CO-OPERATIVE AND TEXTILE DEPARTMENT — Bombay High Court (2012-03-06)
- TABAJI SAKHARAM SANAP v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2012-03-06)
- MAHARASHTRA CO-OPERATIVE CAPSULE INDUSTRIES LTD v. THE SECRETARY, CO-OPERATIVE AND TEXTILE DEPARTMENT — Bombay High Court (2012-03-06)
- NOOR MOHAMMED BAGWAN AND 2 ORS. v. THE EXECUTIVE ENGINEER C-3 DIVISION AND 4 ORS. — Bombay High Court (2011-12-23)
- JAGRUTNAGRIK MANCH AND ANR. v. STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2011-12-23)
- JAGANNATH SURAJBALI YADAV v. OMEGA DEVELOPERS AND 9 ORS. — Bombay High Court (2011-12-22)
- NAHALCHAND LALOOCHAND PVT. LTD. v. STATE OF MAHARASHTRA AND 11 ORS. — Bombay High Court (2011-12-22)
- SHRAVAN DEVELOPERS PRIVATE LIMITED AND ANR. v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 2 ORS. — Bombay High Court (2011-12-21)
- JAYESH MEHTA AND 6 ORS. v. THE MUNICIPAL CORPORATION OF GREATER MUMBAI AND 5 ORS — Bombay High Court (2011-12-21)