P.B.MAJMUDAR, . MOHINDER PAL

37 recorded High Court judgment(s) · 2012–2012

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	14
35-ANY OTHER MODE @ ADM.STAGE	7
46-ANY OTHER MODE @ FH	7
39-RULE DISCHARGED/DISMISSED @ FH	7
(unspecified)	1
44-PARTLY ALLOWED @ FH	1

VIRJIBHAI KESHAVBHAI THUMAR v. STATE OF GUJARAT THROUGH PRINCIPAL SECRETARY — Gujarat High Court (2012-09-05)
BRIJARAJSINH HEMANTSINH JADEJA v. STATE OF GUJARAT — Gujarat High Court (2012-09-05)
JAYANTILAL CHHAGALAL MAKWANA v. STATE OF GUJARAT THRO THE SECRETARY — Gujarat High Court (2012-08-30)
M/S T K PETROLEUM v. O L OF PRIME FLOOR TILES PVT LTD ( IN LIQN.) — Gujarat High Court (2012-08-29)
KOMAL GIRDHARBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2012-08-28)
YOGESHCHANDRA KRUSHNADAS KAPADIA v. MOTIRAM JULAL PATIL — Gujarat High Court (2012-08-27)
RATNAKANTABEN KRISHNADAS KAPADIA NOW DECD.THRO HEIRS v. MOTIRAM JULAL PATIL — Gujarat High Court (2012-08-27)
KAPILABEN VRUNDAVAN SHROFF NOW DECD.THRO HEIRS & LRS. v. MOTIRAM JULAL PATIL — Gujarat High Court (2012-08-27)
PATEL PHOSCHEM PVT. LTD. v. O.L. OF ARTI AGRO INDUSTRIES LTD. — Gujarat High Court (2012-08-27)
VODAFONE ESSAR GUJARAT LIMITED v. DEPARTMENT OF INCOME TAX — Gujarat High Court (2012-08-27)