P.B.MAJMUDAR

2,565 recorded High Court judgment(s) · 1999–2012

Courts

Gujarat High Court

2565

38-RULE ABSOLUTE/ALLOWED @ FH	1556
46-ANY OTHER MODE @ FH	361
39-RULE DISCHARGED/DISMISSED @ FH	328
40-WITHDRAWN @ FH	155
42-RULE DISCHARGED @ FH	46
35-ANY OTHER MODE @ ADM.STAGE	46
26-DISMISSED @ ADM.STAGE	26
27-WITHDRAWN @ ADM.STAGE	21

PATEL KANUBHAI MANILAL v. COLLECTOR — Gujarat High Court (2012-08-14)
S.H.GORANIA v. STATE OF GUJARAT — Gujarat High Court (2012-08-14)
N.K. KARANGIA v. STATE OF GUJARAT — Gujarat High Court (2012-08-14)
HAJARILAL FULCHAND SHARMA v. OFFICIAL LIQUIDATOR OF NEW GUJARAT SYNTHETICS LTD — Gujarat High Court (2012-08-13)
SURESHBHAI MOTIBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2012-08-01)
STATE OF GUJARAT v. HARSHAD BHAI MAGANBHAI — Gujarat High Court (2012-08-01)
GUJARAT STATE ROAD TRANSPORT CORPN. v. JAMNADAS PANCHANABHAI BHILODIA — Gujarat High Court (2012-08-01)
N.D. CHAUHAN v. CHIEF SECRETARY — Gujarat High Court (2012-08-01)
NARVIRSINH RANJITSINH PARMAR v. SHRI MARUTI NAGAPPA DHOTRE — Gujarat High Court (2007-03-29)
GOVINDGARJI R GOSAI v. CHARITY COMMISSIONER — Gujarat High Court (2007-03-26)