P.B. MAJMUDAR, ANOOP V. MOHTA

79 recorded High Court judgment(s) · 2009–2012

Courts

Bombay High Court

Disposed Off	26
Dismissed	12
(unspecified)	10
Allowed	9
Rejected	4
Compromised/Consent Terms	4
OTHERS DISPOSED OFF	3
PARTLY ALLOWED PARTLY DISMISSED	3

RANI MOHANLAL SHAHANI v. DHARAMDAS N. LAKHANI and ORS. — Bombay High Court (2012-05-09)
NARAYAN GANGARAM PATIL v. TATA ENGG. and LOCOMOTIVE CO. LTD. — Bombay High Court (2012-05-09)
MAHINDRA SINTERED PRODUCTS LTD., PUNEIK v. BHARATIYA KAMGAR SENA MUMBAI and 2 ORS. — Bombay High Court (2012-05-09)
JAYANT BHALCHANDRA KOLHATKAR v. SUJATA JAYANT KOLHATKAR — Bombay High Court (2012-05-08)
BHARAT PRABHAKAR MHAPSEKAR v. VRINDA BHARAT MHAPSEKSAR — Bombay High Court (2012-05-08)
BHAKTI VIJAY GOHIL v. VIJAY HARIBAI GOHIL — Bombay High Court (2012-05-08)
SHIRISH SUBHASH PATOLE v. SUVARNA SHIRISH PATOLE — Bombay High Court (2012-05-08)
JAYESH NAGINDAS SHAH v. DIPTI JAYESH SHAH — Bombay High Court (2012-05-08)
DIPTI JAYESH SHAH v. JAYESH NAGINDAS SHAH — Bombay High Court (2012-05-08)
NILESH SURESH PANDIT v. AHUTI NILESH PANDIT — Bombay High Court (2012-05-07)