P.B. MAJMUDAR
204 recorded High Court judgment(s) · 2008–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 204 |
Disposal nature
| Disposed Off | 77 |
| Dismissed | 36 |
| Rejected | 23 |
| Allowed | 18 |
| Allowed To be withdrawn | 14 |
| Rule Discharged | 8 |
| Rule Made Absolute | 7 |
| Dissmiss For Default/Non-Prosecution | 6 |
Recent judgments
- DR VINAYKUMAR BALKRISHNA RALE,PUNE v. THE UNIVERSITY OF PUNE — Bombay High Court (2011-12-12)
- VILAS DATTARAM DEVRUKHKAR v. PADMASHREE VILAS DEVRUKHKAR AND ANR — Bombay High Court (2010-12-22)
- THE STATE OF MAHARASHTRA v. SANJAY SITARAM PUJARE — Bombay High Court (2010-12-22)
- VILAS DATTARAM DEVRUKHKAR v. PADMASHREE VILAS DEVRUKHKAR AND ANR — Bombay High Court (2010-12-22)
- THE STATE OF MAHARASHTRA v. SANJAY SITARAM PUJARE — Bombay High Court (2010-12-22)
- H. B. B. BHAGWANDADA SHIKSHAN PRASARAK MANDAL AND ANR. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-12-01)
- SHIVAJI @ SHIVA SHRIMANT SONAWANE v. THE STATE OF MAHARASHTRA — Bombay High Court (2010-02-17)
- SAQUIB ABDUL HAMID NACHAN v. THE STATE OFMAHARASHTRA AND ANR — Bombay High Court (2010-01-06)
- M/S. SILVER ARC PROPERTIES PVT. LTD., v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS — Bombay High Court (2009-11-27)
- DATTATRAYA GANPAT TAKALE SINCE DECED THROUGH HIS L.RS.1A.SOU SINDHU VASANTRAO TAWARE AND ANOTHER v. SHRI.DEEPAK SURYAKANT PURAWAT AND OTHERS — Bombay High Court (2009-11-27)
Lex