P.B. BALAJI, G.ARUL MURUGAN

23 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• S.SHANMUGA SUNDARI v. STATE OF TAMIL NADU — Madras High Court (2024-10-09)
• Ravikumar v. The Tamil Nadu State Commission for Women — Madras High Court (2024-10-09)
• MUTHUKUMAR v. THE STATE REP BY ITS, — Madras High Court (2024-10-09)
• SAKTHIVEL v. THE DISTRICT COLLECTOR — Madras High Court (2024-10-09)
• B. BALAJI v. THE COMMISSIONER — Madras High Court (2024-10-09)
• S.KANNAIYAN v. THE TAMIL NADU STATE COMMISSION FOR WOMEN — Madras High Court (2024-10-09)
• T. Rajkumar v. The Superintendent of Prison — Madras High Court (2024-10-09)
• S.SELVI v. THE GOVERNMENT OF TMAIL NADU — Madras High Court (2024-10-09)
• MRS.POONGAVANAM v. THE COMMISSIONER — Madras High Court (2024-10-09)
• R.KARTHICK v. THE DISTRICT COLLECTOR — Madras High Court (2024-10-09)