LexP.B. BALAJI, D. KRISHNAKUMAR
20 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 20 |
Disposal nature
| ORDERED | 13 |
| DISPOSED OF | 3 |
| DISMISSED | 2 |
| CLOSED | 1 |
| DISPOSED OF WITH DIRECTION | 1 |
Recent judgments
- ULTRA TECH CEMENT LTD v. TAMIL NADU GENERATION AND DISTRIBUTION — Madras High Court (2024-11-19)
- ULTRA TECH CEMENT LTD v. TAMIL NADU GENERATION AND DISTRIBUTION — Madras High Court (2024-11-19)
- ULTRA TECH CEMENT LTD v. TAMIL NADU GENERATION AND DISTRIBUTION — Madras High Court (2024-11-19)
- THE PRINCIPAL SECRETARY TO GOVT OF TAMIL NADU v. P SIVAKUMAR — Madras High Court (2024-11-18)
- V. VINOTH KUMAR v. VICE PRESIDENT (HR) — Madras High Court (2024-11-13)
- A.KALIYAPERUMAL v. THE JUNIOR TOWN PLANNER — Madras High Court (2024-11-12)
- M.N. SUGUMARAN (DIED) 1. SIDDHARTH SUKUMAR v. THE SPECIAL COMMISSIONER — Madras High Court (2024-11-12)
- P.VIJAYAKUMAR v. The State of Tamil Nadu — Madras High Court (2024-11-07)
- The Central Board Of Trustees, v. Tamilnadu Mercantile Bank — Madras High Court (2024-11-06)
- K.PARTHEEPAN v. The Government of Tamilnadu, — Madras High Court (2024-11-05)