P.B. BALAJI

4,018 recorded High Court judgment(s) · 2002–2026

Courts

Madras High Court

4018

DISPOSED OF	1780
ALLOWED	892
DISMISSED	436
ORDERED	331
CLOSED	139
WITHDRAWN DISMISSED	118
PARTLY ALLOWED	72
SETTLED BEFORE THE LOK-ADALATS	56

Karunakaran v. Sakkammal — Madras High Court (2026-06-03)
Rathinam (Died) 1. R.Krishnanandam v. Valliammai (Died) Jegannathan (Died) 1. Periyasamy — Madras High Court (2026-06-03)
C.Balasubramanian v. T.Rajammal — Madras High Court (2026-06-02)
Dennison (Died) Charles v. John Kennedy — Madras High Court (2026-06-01)
M.Saleem Mohamed v. Kannan — Madras High Court (2026-06-01)
A.L.Vijayaragava Raja v. The Fertilisers and Chemicals Travancore Ltd., — Madras High Court (2026-06-01)
C.MUTHAIAH v. J.RAJAPRIYA — Madras High Court (2026-04-30)
CHINNARAJ v. IYYER — Madras High Court (2026-04-30)
Paraman v. KARUTHAKANNAN (DIED), 1.PALANI — Madras High Court (2026-04-27)
Murugan (Died) v. Seeniammal — Madras High Court (2026-04-27)