LexP.B. BALAJI
82 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 82 |
Disposal nature
| DISPOSED OF | 37 |
| WITHDRAWN DISMISSED | 24 |
| DISMISSED | 18 |
| DISMISSED AS INFRUCTUOUS | 2 |
| CLOSED | 1 |
Recent judgments
- M/S EASTMAN SPINNING MILLS (P) v. UNION OF INDIA, REP. BY THE — Madras High Court (2025-04-09)
- N.Prabhakaran v. The Reserve Bank of India — Madras High Court (2025-04-09)
- Thiyagarajan v. The Authorized Officer — Madras High Court (2025-04-09)
- S.Jothimani v. The Authorized Officer — Madras High Court (2025-04-09)
- Saraswathi.R v. The Authorized Officer — Madras High Court (2025-04-09)
- Vikram v. The Authorized Officer / The Chief Manager — Madras High Court (2025-04-09)
- Anandam v. Shriram Transport Finance Company Ltd., — Madras High Court (2025-04-09)
- R.Rajeswari v. The Authorized Officer — Madras High Court (2025-04-09)
- Sudarshan Vinayak .R v. The Authorized Officer — Madras High Court (2025-04-09)
- A.Tharini v. The Reserve Bank of India — Madras High Court (2025-04-09)