LexP.B. BALAJI
3,161 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 3161 |
Disposal nature
| ALLOWED | 894 |
| ORDERED | 800 |
| DISPOSED OF | 546 |
| DISMISSED | 541 |
| WITHDRAWN DISMISSED | 86 |
| PARTLY ALLOWED | 70 |
| SETTLED BEFORE THE LOK-ADALATS | 51 |
| CLOSED | 41 |
Recent judgments
- THE MANAGER v. M/s.Elaiyarasi Credits, — Madras High Court (2026-05-07)
- Vasurutheen K.M v. Raihan — Madras High Court (2026-05-06)
- N.Rathinam v. Senthil Alias Senthilkumar — Madras High Court (2026-05-06)
- G.Kesavan, v. G.Gajapathy — Madras High Court (2026-05-06)
- Eros Technologies Digital FZE v. Ayngaran International Films Private Limited and 6 others — Madras High Court (2026-05-06)
- Vignesh Jeevananthan Proprietor of BSC v. GKL Food Products Pvt Ltd — Madras High Court (2026-05-06)
- S.Madeshwaran v. The Deputy Registrar of Co-Operative Societies — Madras High Court (2026-05-06)
- S.Prakash v. The Govt. of Tamil Nadu and 6 others — Madras High Court (2026-05-06)
- S.Prakash v. The Govt. of Tamil Nadu and 6 others — Madras High Court (2026-05-06)
- Inno Infra Private Limited v. Indian Overseas Bank — Madras High Court (2026-05-06)