P.B. BAJANTHRI,. SURYA KANT

25 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• COURT ON ITS OWN MOTION v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2017-01-27)
• PARVEEN KUMAR v. CENTRAL ADMINISTRATIVE TRIBUNAL CHANDIGARH AND ORS — Punjab & Haryana High Court (2016-04-08)
• MANPREET SINGH v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2016-04-08)
• KRISHAN v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-03-21)
• DEEPAK SONI v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-12-09)
• MANINDER SINGH @ BITTU v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-11-04)
• GURMUKH SINGH AND ORS v. JOINT DEVELOPMENT COMMISSIONER PUNJAB AND ORS — Punjab & Haryana High Court (2015-10-15)
• AMARJEET SINGH v. JOINT DEVELOPMENT COMMISSIONER PUNJAB AND ORS — Punjab & Haryana High Court (2015-10-15)
• NACHHATTAR SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2015-10-13)
• MAHESH KUMAR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2015-10-05)