LexP. B. BAJANTHRI,. SUNIL DUTTA MISHRA
436 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 436 |
Disposal nature
| DISMISSED | 181 |
| DISPOSED | 127 |
| WITHDRAWN | 52 |
| ALLOWED | 31 |
| DISMISS FOR NON-PROSECUTION | 23 |
| CONVERTED | 12 |
| PARTLY ALLOWED (DISPOSAL) | 7 |
| ABATED | 3 |
Recent judgments
- Smt. Neha Singh @ Priyanka v. Praveen Kumar Singh @ Raju — Patna High Court (2025-08-08)
- Anisha alias Anisha Kumari alias Anisha Sinha v. Satish Kumar — Patna High Court (2025-04-30)
- Paras Paswan v. The Union of India — Patna High Court (2025-04-30)
- Renu Devi @ Pinki v. Abhijat Kumar @ Pawan @ Pawan Kumar — Patna High Court (2025-04-30)
- Rekha Sharma v. Sudhir Kumar — Patna High Court (2025-04-18)
- Rekha Devi v. Binod Kumar Sharma — Patna High Court (2025-04-07)
- Kanhaiya Prasad v. Bibha Kumari — Patna High Court (2025-04-07)
- Sanjay Kumar Shaw v. Smt. Anjali Kumari Shaw — Patna High Court (2025-04-07)
- Anusneha v. Navin Kumar — Patna High Court (2025-04-07)
- Bimlesh Kumar v. Kapildev Narayan Ray — Patna High Court (2025-04-07)