P. B. BAJANTHRI,. SHAILENDRA SINGH

65 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• Akhilesh Choudhary v. Chanda Choudhary — Patna High Court (2025-08-28)
• Uma Lal alias Uma Shankar Lal v. The State of Bihar — Patna High Court (2025-08-28)
• Wasim Akram @ Md. Wasim Akram v. Ishrat Parween — Patna High Court (2025-08-28)
• Rakesh Kumar @ Rakesh Ranjan @ Rakesh Mandal, v. The State of Bihar — Patna High Court (2025-08-28)
• Ramji Prasad Singh v. Prabhu Devi alias Kaushilya Devi — Patna High Court (2025-08-28)
• Satyendra Prasad, v. The Patna University, Patna — Patna High Court (2025-08-28)
• Sushma Sinha v. Bihar State Financial Corporation, — Patna High Court (2025-08-27)
• Anjali Intt Udyog v. The State of Bihar — Patna High Court (2025-08-27)
• Ram Kisun Sah, v. Manoj Kumar Rai, — Patna High Court (2025-08-27)
• Ranjeet Prasad v. The State Of Bihar — Patna High Court (2025-08-27)