P.B. BAJANTHRI,. SATPAL

25 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• JAGJIT SINGH v. PUNJAB STATE COOPERATIVE BANK LTD CHD AND ORS. — Punjab & Haryana High Court (2016-07-12)
• CONTINENTAL INSTITUTE OF ENGINEERING AND TECHNOLOGY v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-06-02)
• PURAN SINGH @ MAKHAN v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-06-02)
• M/S FARIDABAD GURGAON MINERALS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-06-02)
• RAKESH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-05-19)
• ANKUSH KAPOOR v. THE POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH PGIMER AND ORS — Punjab & Haryana High Court (2016-05-18)
• SANDEEP GARG v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-05-18)
• SUMAN DAHIYA v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2016-05-17)
• KAMLESH PANCHAL v. STATE OF HARYANA — Punjab & Haryana High Court (2016-05-17)
• ELAICHI & ANR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-05-16)