P.B. BAJANTHRI,. S. MURALIDHAR

150 recorded High Court judgment(s) · 2018–2023

Courts

Disposal nature

Recent judgments

• SUBE SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2023-05-18)
• HARJIT SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-05-31)
• INDUSTRIES ASSOCIATION OF CHANDIGARH v. UNION OF INDIA & ORS. — Punjab & Haryana High Court (2018-05-31)
• ACHARIYA SWAMI GAURI SHANKAR DAS v. GRAM PANCHAYAT, VILLAGE PHALAULI AND OTHERS — Punjab & Haryana High Court (2018-05-25)
• SUBE SINGH THROUGH HIS LRS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-05-25)
• RAKESH MEENA v. CENTRAL UNIVERSITY OF HARYANA AND ORS — Punjab & Haryana High Court (2018-05-25)
• GRAM PANCHAYAT PALHERI v. DIRECTOR RURAL DEVELOPMENT AND ORS. — Punjab & Haryana High Court (2018-05-25)
• LAKHBIR SINGH v. STATE OF HARYANA & OTHERS — Punjab & Haryana High Court (2018-05-22)
• URMIL CHHIBBER v. CHANDIGARH HOUSING BOARD THRU. ITS CHAIRMAN — Punjab & Haryana High Court (2018-05-21)
• VIKRAM KUMAR & ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-05-21)