P. B. BAJANTHRI,. S. B. P. SINGH

981 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• Sri Ram Yadav v. The State of Bihar through the Sri Amir Subhani, Chief Secretary — Patna High Court (2025-08-13)
• Triguna Nand Singh v. State of Bihar — Patna High Court (2025-08-13)
• Sonu Kumar v. The State of Bihar — Patna High Court (2025-08-12)
• Raju Kumar v. The State of Bihar — Patna High Court (2025-08-12)
• Ravi Ranjan Choudhary @ Ravi Ranjan v. The State of Bihar — Patna High Court (2025-08-12)
• Ankit v. The State of Bihar — Patna High Court (2025-08-12)
• The State of Bihar through the Director, Land Acquisition Department, v. Bhola Singh — Patna High Court (2025-08-12)
• Ramlawat alias Ramlvat v. The State of Bihar — Patna High Court (2025-08-12)
• Rakesh Kumar v. The State of Bihar — Patna High Court (2025-08-12)
• Janardan Rajbhar v. The State of Bihar — Patna High Court (2025-08-12)