P.B. BAJANTHRI,. RITU BAHRI

79 recorded High Court judgment(s) · 2018–2023

Courts

Disposal nature

Recent judgments

• DUSHYANT v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2023-05-18)
• BIMAL GOYAL v. HARYANA URBAN DEVELOPMENT AUTHORITY ETC. — Punjab & Haryana High Court (2018-10-09)
• DHIRAJ GUPTA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-10-08)
• AMRIK SINGH v. FINANCIAL COMMISSIONER PUNJAB AND ORS. — Punjab & Haryana High Court (2018-10-08)
• CHAND SINGH RATHI v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-10-04)
• SOM NATH & ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-10-03)
• BHARPOOR SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-10-03)
• MANPREET KAUR AND OTHERS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-10-01)
• PALWINDER v. BABA FARID UNIVERSITY OF HEALTH &SCI. — Punjab & Haryana High Court (2018-09-27)
• KAVITA v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2018-09-26)